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Himachal Pradesh High Court

Anita Devi vs . Hpssc And Another on 25 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Anita Devi vs. HPSSC and another CWP No. 7285 of 2021.

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25.05.2023 Present: None for the petitioner.

Ms. Suchitra Sen, Advocate, for respondent No.1.

Mr. Anup Rattan, Advocate General, with Mr. I.N. Mehta, Sr. Additional Advocate General, Mr. Ramakant Sharma, and Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan, Mr. J.S. Guleria, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for rrespondent­State.

List on 06.07.2023.

(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) May 25, 2023. Judge (cm) ::: Downloaded on - 26/05/2023 20:34:15 :::CIS