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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(a) in Basavakalyan Development Board Rules, 2005

(a)Traveling Allowance: For each meeting calculated on the basis of distance traveled in Kilometers at rupees 10 per kilometer. Irrespective of mode of journey of rupees 1500/-fixed Traveling Allowance per meeting whichever is less.