Section 147(1) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 147] [Entire Act]

(1)In the case of foreign rupee money orders, the rates of commission shall be following, namely:-

On anysum not exceeding Rs. 10	20paise
On anysum exceeding Rs. 10 but notexceeding Rs. 25	40 paise
On anysum exceeding Rs. 25	40paise on each complete sum of Rs. 25 and 40 paise for theremainder provided that If the remainder does not exceed rupees10 the charge for it shall be 20 paise only

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