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Union of India - Section

Section 147 in The Indian Post Office Rules, 1933

147.

(1)In the case of foreign rupee money orders, the rates of commission shall be following, namely:-
On anysum not exceeding Rs. 10 20paise
On anysum exceeding Rs. 10 but notexceeding Rs. 25 40 paise
On anysum exceeding Rs. 25 40paise on each complete sum of Rs. 25 and 40 paise for theremainder provided that If the remainder does not exceed rupees10 the charge for it shall be 20 paise only
(2)In the case of foreign sterling Money Order the rates of commission shall be the following; namely:-
On an sum notexceeding L 1 25 paise
For eachadditional L 1/- or fractionthereof in excess of L 1/- 20 paise
Provided that in the case of such money orders to Aden and Pakistan, the rates of commission shall be the same as those prescribed by Rule 112(1) for Inland Money Orders.