Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jharkhand - Subsection

Section 37(1) in The Jharkhand Area Autonomous Council Act, 1994

(1)There shall be an office of the Council under the charge of an officer who shall be generally of the rank of Additional Secretary to the Government of India and who shall be called the Chief Executive Officer.