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State of Jharkhand - Section

Section 37 in The Jharkhand Area Autonomous Council Act, 1994

37. Office of the Council.

(1)There shall be an office of the Council under the charge of an officer who shall be generally of the rank of Additional Secretary to the Government of India and who shall be called the Chief Executive Officer.
(2)The Chief Executive Officer shall be the Secretary of the Council and the Executive Council.
(3)So much establishment of the offices of the Regional Development Commissioner, Ranchi, North Chotanagpur Autonomous Development Authority. Hazaribagh; South Chotanagpur Autonomous Development Authority, Ranchi and Santhal Parganas, Autonomous Development Authority, Dumka shall be the part of the Establishment of the Council as the State Government may determine.