Himachal Pradesh High Court
Rajender Kumar Gupta vs . Manoj Joshi & Ors. on 6 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajender Kumar Gupta Vs. Manoj Joshi & ors.
Cr. MMO No.269 of 2023 .
06.07.2023 Present: Mr. Rajesh Kumar, Advocate vice Mr. C.D. Negi, Advocate, for the petitioner. Ms. Kusum Chaudhary, Advocate, for respondent No.1.
Mr. Izmat Hayat Khan, Advocate vice Ms. Hem Kanta Kaushal, Advocate, for respondent No.2.
Mr. K.B. Khajuria, Advocate, for respondent No.3.
Mr. Harsh, Advocate vice Ms. Shivani Tegta, Advocate, for respondent No.4.
Learned counsel for respondents No.2 and 3stated that they do not intend to file any reply.
Learned vice counsel for respondent No.4 prays for and is granted four weeks' further time to file reply.
List on 11.08.2023.
( Sushil Kukreja ) Judge July 06, 2023 (VH) ::: Downloaded on - 06/07/2023 20:51:09 :::CIS