Himachal Pradesh High Court
Rajender Kumar Gupta vs . Manoj Joshi And Ors on 19 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajender Kumar Gupta Vs. Manoj Joshi and ors CRMMO No. 269 of 2023 .
19.6.2023 Present:- Mr. C.D.Negi,Advocate, for the petitioner.
Mr. Bimal Gupta, Sr. Advocate, with Mr Varun, Advocate, for respondent No.1.
Mr. M.A.Khan, Sr. Advocate, with Mr. A.J. Khan and Ms. Hem Kanta Kaushal, Advocates, for respondent No.2.
Mr. K.B. Khajuria, Advocate, for respondent No.3.
Ms. Shivani Tegta, Advocate, for respondent No.4.
Reply on behalf of respondent No.1 stands filed.
Learned counsel for respondents No.2 to 4 pray for and are granted two weeks' time to file replies.
List on 6.7.2023.
(Sushil Kukreja) Judge 19th June, 2023 (Guleria) ::: Downloaded on - 19/06/2023 20:35:56 :::CIS