Section 43(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(a)where such tariff is pursuant to a power purchase agreement or arrangement entered into subsequent to the commencement of Control Period; or

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