- [(i) The quorum for the meeting of the Executive Committee shall be of 3 members including the President.] [Substituted vide O. G. E. No. 175 dated 6.2.2007.](ii)All matters on which the decision of the Committee is required shall be decided by consensus failing which by majority of votes of the members present and voting on the question and in case of equality of votes, the President shall have a casting vote.
