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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(ii) in The State Culture Fund Scheme, 2003

(ii)All matters on which the decision of the Committee is required shall be decided by consensus failing which by majority of votes of the members present and voting on the question and in case of equality of votes, the President shall have a casting vote.