Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(5) in The Bangalore Metro Railway (General) Rules, 2011 (5)In Cut out mode, the speed of train shall be manually regulated by the train operator as required up to a maximum speed of twenty five kilometer per hour
