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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in Rajasthan Public Libraries Rules, 2012

(2)The recognised Public Library Association may also be paid an additional grant of a sum not exceeding Rs 25,000 for one State level conference in a year organized by the association for the promotion of library movement in the State.