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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1)(f) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(f)the Secretary in charge of Higher Education Department or his nominee not below the rank of a Deputy Secretary to the Government;