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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(iii) in Indian Veterinary Council Rules, 1985

(iii)the last date for withdrawal of candidatures, which shall be the second day after the date for scrutiny of nominations , or if that day is a public holiday, the next succeeding day which is not a public holiday.