Bombay High Court
Nagari Niwara Parishad vs Municipal Corp.Of Gr.Mumbai And Anr on 14 October, 2022
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1231 OF 2003
In
FIRST APPEAL 1250 OF 2003
Nagari Niwara Parishad ....APPELLANT
V/S
Municipal Corpn. Of Gr. Bombay And Anr. ....RESPONDENT
WITH FIRST APPEAL NO. 1237 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 428 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corpn. Of Gr. Mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 427 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH FIRST APPEAL NO. 1232 OF 2003 Page 1/6 ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 16:26:55 ::: Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1234 OF 2003 Nagari Niwari Parishad ....APPELLANT V/S Municipal Corp.of.gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1235 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1236 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1239 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1240 OF 2003 Page 2/6 ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 16:26:55 ::: Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1233 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1243 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1244 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1245 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1246 OF 2003 Page 3/6 ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 16:26:55 ::: Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1247 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1248 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1249 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1250 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1238 OF 2003 Page 4/6 ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 16:26:55 ::: Nagari Niwara Parishad ....APPELLANT V/S Muncipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 429 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corpn. Of Gr. Mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1241 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1242 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT Ms. Nirmala Sanglikar a/w Ms. Sangeeta Salvi, Adv. for Appellant Adv. S. S. Pakale a/w Mr. Santosh Parad for MCGM CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 14th October, 2022 Page 5/6 ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 16:26:55 ::: P.C. :
S. O. to 15/11/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 16:26:55 :::