Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act] State of Assam - Subsection Section 14(4)(iv) in The Assam Engineering (Flood Control Department) Service Rules, 1981 (iv)Representative of Personnel Department not below the rank of Deputy Secretary to be nominated by the Secretary, Personnel Department.