Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(c) in Chandigarh Advertisement Control Order, 1954

(c)the decision, if any, of the Chief Administrator in respect of the application and the date of such decision;