Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(iii) in The Gujarat Ayurved University Act, 2021

(iii)Two experts in Ayurved, having special knowledge and experience in the field of education and research to be nominated by the Board of Governors;