Section 19 in The Gujarat Ayurved University Act, 2021
19. Academic Council.
(1)The Academic Council shall consist of the following members, namely:-(i)The Vice-Chancellor who shall be the ex-officio Chairman of the Academic Council;(ii)Two academicians to be nominated by the Board of Governors;(iii)Two experts in Ayurved, having special knowledge and experience in the field of education and research to be nominated by the Board of Governors;(iv)Three Chairman of the Board of Studies from clinical subject to be nominated by the Board of Governors;(v)Three Chairman of the Board of Studies from non-clinical subject to be nominated by the Board of Governors;(vi)The Director of School of Post-Graduate Studies and Research;(vii)Upto three academic heads of Post-Graduate department to be nominated by the Vice-Chancellor by rotation;(viii)Upto two principals of the affiliated colleges by rotation to be nominated by the Vice-Chancellor;(ix)One professor or associate professor/reader or assistant professor/ lecturer having ten years’ experience in academic field from any discipline of the University by rotation to be nominated by the Vice-Chancellor:Provided that, where three or more professors or associate professors/readers are available such nominations be made from that category only.(2)The Registrar shall be the Secretary of the Council.(3)The term of the nominated members shall be three years.
