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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(2)Any stone out of the ground or displaced from its correct position or buried less than two-thirds of its length and loose. Mode of repairs : The stone shall be replaced or fixed firmly at its correct place.