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State of Maharashtra - Section

Section 12 in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

12. What survey marks to be considered out of repair and how to be repaired.

- The following survey marks shall be considered to be out of repair and shall be repaired in the manner prescribed for each kinds as follows :-
(1)Any stone less than such size as may from time to time be prescribed by the Director with a cross-cut on the head. Mode of repairs : A stone of proper size shall be substituted.
(2)Any stone out of the ground or displaced from its correct position or buried less than two-thirds of its length and loose. Mode of repairs : The stone shall be replaced or fixed firmly at its correct place.