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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(10) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(10)B.Sc. (Internal Degree) in Engineering ordinary or with Honours (not including the B.Sc. in Engineering (Mining) or the B.Sc. in Engineering (Metallurgy of London University). The External Degree is also accepted to the same extent, provided it is recognised by the Institution of Civil Engineers as exempting from Sections 'A' and 'B' of the A.M.I.C.E. Examination.