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State of Punjab - Section

Section 9 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

9. Identity of Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary Section 6

. - A Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary when travelling with ticket issued to him under rule 8 shall keep with him his identity card containing his photograph duly attested by the Sanctioning Authority and produce the same when demanded by the Railway Authorities.