(1)If the payee of a telegraphic foreign money order, received for payment in India cannot be found, or if the payee refuses to take payment, a telegraphic reference shall be made to the office of issue in order to obtain instructions from the remitter regarding the disposal of the money order.(2)If a telegraphic money order is ultimately undeliverable or if the remitter desires repayment, the money order shall be reissued by post to the remitter without further charge.
