Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Odisha - Subsection Section 93(10) in The Board's Excise Rules, 1965 (10)The officer-in-charge shall arrange for frequent checking ground the field and at the Kharian at quick intervals by himself and also by the officers under him to ensure against theft or removal of Ganja from the field or the Kharian.
