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State of Odisha - Section

Section 7 in Orissa State Youth Welfare Board Rules, 1996

7. Academy.

(1)The Orissa State Academy of Adventure and Martial Arts (incorporating the Kalinga Adventure Centre) shall be a constituent body of the State Board shall comprise the following members :
(a) Secretary to Government Sports and Youth Services DepartmentOrissa, Bhubaneswar ... Chairman
(b) Director of Tourism, Orissa ... Member
(c) Director of Culture, Orissa ... Member
(d) Deputy Director General, National Cadet Corps, Orissa ... Member
(e) Secretary, Orissa Sangeet Natak Akademi ... Member
(f) Liaison Officer, National Service Scheme-cum-Deputy Secretaryto Government Higher Education Deptt. Orissa ... Member
(g) Deputy/Assistant Programme Adviser National Service SchemeRegional Centre Orissa Bhubaneswar ... Member
(h) Regional Director, Neheru Yuva Kendra Sangathan, Orissa,Bhubaneswar ... Member
(i) The nominees to the State Board as per Clause (s) and (t) ofSub-rule (1) of Rule 5 ... Member
(j) A representative of the Orissa Council of Sports ... Member
(k) Director of Sports and Y. S. Orissa ... Member Secretary
(l) Joint Secretary, Orissa State Youth Welfare Board, Bhubaneswar ... Member-Joint Secy.
(2)The Academy shall undertake various programmes, schemes and projects for promotion of (i) various generes of Martial Ars and (ii) Adventure-activities including trekking rock-climbing, cycling, yachting, rafting, kayaking, Surfing Sailing, Motor-boating, gliding and ballooning. For this purpose, collaborative ventures shall be under taken with the support of the Orissa Council of Sports, the Orissa Sangeet Natak Akademi and other organisation.Office-Bearers of the State Board