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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in Orissa State Youth Welfare Board Rules, 1996

(2)The Academy shall undertake various programmes, schemes and projects for promotion of (i) various generes of Martial Ars and (ii) Adventure-activities including trekking rock-climbing, cycling, yachting, rafting, kayaking, Surfing Sailing, Motor-boating, gliding and ballooning. For this purpose, collaborative ventures shall be under taken with the support of the Orissa Council of Sports, the Orissa Sangeet Natak Akademi and other organisation.Office-Bearers of the State Board