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Himachal Pradesh High Court

Jagat Singh Negi vs . Surat Singh Negi on 10 May, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Jagat Singh Negi vs. Surat Singh Negi .

Cr. Revision No. 112 of 2022 10.05.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate for the petitioner.

Mr. Gaurav Chaudhary, Advocate for the respondent.

Respondent stands served. Mr. Gaurav Chaudahry, learned Counsel, by way of filing memo of appearance, has put in appearance on behalf of the respondent. As jointly prayed for, list for consideration after two weeks.

(Ajay Mohan Goel) Judge May 10, 2022 (narender) ::: Downloaded on - 10/05/2022 20:08:56 :::CIS