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[Cites 0, Cited by 0] [Section 29A(1)] [Section 29A] [Entire Act]

State of Assam - Subsection

Section 29A(1)(vii) in The Dibrugarh University Act, 1965

(vii)five students one from each of the five activities mentioned below who have shown outstanding performance in he following activities to be nominated by the Vice-Chancellor, namely :