Section 29A(1) in The Dibrugarh University Act, 1965
(1)There shall be a Student's Advisory Council, which shall consist of the following members, namely :(i)one Chairman to be nominated by the Vice-Chancellor from amongst the teachers of the University ;(ii)the Director of Student's Welfare ex-officio Treasurer ;(iii)President, Vice-President and Secretary of the University Post-Graduate Students' Union;(iv)President and Secretary of the University Law Students' Union ;(v)10 students from ten affiliated Degree Colleges to be selected by the Executive Council by rotation in the manner to be prescribed by the Statutes ;(vi)one student from each teaching faculty of the University to be elected as prescribed by the Statutes ;(vii)five students one from each of the five activities mentioned below who have shown outstanding performance in he following activities to be nominated by the Vice-Chancellor, namely :
