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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(3)(b) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(b)prepare annual financial estimates of the University before the commencement of the financial year and place it before the Executive Council for approval, and to advise amendment therein from time to time;