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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(3) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(3)Subject to the provisions of this Act, Statute, Ordinance and Regulation made thereunder, the Finance Committee shall exercise the powers and perform the functions as under :-
(a)review the income and expenditure of the University;
(b)prepare annual financial estimates of the University before the commencement of the financial year and place it before the Executive Council for approval, and to advise amendment therein from time to time;
(c)sanction proposals and take decisions on the income and expenditure of the University;
(d)get the annual accounts and the annual audit of the University completed in time and in light of the reports, order, appropriate directions.