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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(4)(b) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(b)a statement showing the financial status of the applicant with the support of income tax returns for the previous two assessment years or permanent assets with valuation assessed by a Chartered Accountant;