Section 16(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(4)Every application for registration/renewal shall also be accompanied with, -(a)a detailed project report of the business intended;(b)a statement showing the financial status of the applicant with the support of income tax returns for the previous two assessment years or permanent assets with valuation assessed by a Chartered Accountant;(c)balance sheet of last two years;(d)proof of registration under the Companies Act, 1956 (1 of 1956), the Indian Partnership Act, 1932 (9 of 1932), the Haryana Co-operative Societies Act, 1984 (22 of 1984) or a Government agency, as the case may be.
