Madhya Pradesh High Court
Nishank Modi vs The State Of Madhya Pradesh on 20 February, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 8256 of 2023 (NISHANK MODI Vs THE STATE OF MADHYA PRADESH) Dated : 20-02-2023 Parties through their counsel.
Case diary is not available. Let the same be requisitioned. List in the next week.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 21-02-2023 10:09:28