Section 77(2)(b) in Assam Panchayat Act, 1994

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State of Assam - Subsection

Section 77(2)(b) in Assam Panchayat Act, 1994

(b)exercise such powers and perform such duties of the President, as the President from time to time may, subject to the rules as may be prescribed, delegate to him by order in writing; and

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State of Assam - Subsection

Section 77(2)(b) in Assam Panchayat Act, 1994