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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(b) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(b)Construction work (in addition to permissible 40 per cent) with up to maximum 10 per cent of the set back area of the back side in the residential buildings under plot development scheme;