Section 40(3)(xiv) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

(xiv)Residence for Superintendent (a) 2 rooms of 250 Sq. ft. each (b) kitchen 75 Sq. ft. (c) bathroom-cum-Toilet/latrine 50 Sq. ft

Legal Document View