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[Cites 0, Cited by 0] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(3) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(3)The norms for building or accommodation for an institution with 50 juveniles or children may be as under:
(i)2 Dormitories Each 1000 Sq. ft. for 25 juveniles/children i.e. 2000 Sq. ft.
(ii)2 Classrooms 300 Sq. ft. for 25 juveniles/children i.e. 600 Sq. ft.
(iii)Sickroom/First aid room 75 Sq. ft. per juvenile/children for 10 i.e. 750 Sq. ft.
(iv)Kitchen 250 Sq. ft.
(v)Dining Hall 800 Sq. ft.
(vi)Store 250 Sq. ft.
(vii)Recreation room 300 Sq. ft.
(viii)Library 500 Sq. ft.
(ix)5 bathrooms 25 Sq. ft. each i.e. 125 Sq. ft.
(x)8 toilets/latrines 25 Sq. ft. each i.e. 200 Sq. ft.
(xi)Office rooms (a) 300 Sq. ft. (b) Superintendent's room 200 sq. fit
(xii)Counselling and guidance room 120 Sq. ft.
(xiii)Workshop 1125 Sq. ft. for 15 juvenile @75 Sq. ft. per trainee
(xiv)Residence for Superintendent (a) 2 rooms of 250 Sq. ft. each (b) kitchen 75 Sq. ft. (c) bathroom-cum-Toilet/latrine 50 Sq. ft
(xv)Play ground Sufficient area according to the total number of juveniles or children