(a)A site plan of such building drawn to a scale of 64 inches of a mile or the largest revenue survey map at the time being in existence for the locality in which the building is proposed to be constructed or reconstructed shall show correctly the following :(i)The boundaries of the site.(ii)The direction of the North Point relative to the plan of the buildings.(iii)The streets and roads adjoining the sites with their width clearly dimensioned and names (if any) given other features or structures likely to affect the approach to the building and existing means of access,(iv)Surrounding buildings is out line within a distance of 50 feet of the compound of the proposed building with their last survey plot numbers.(v)All water-supply lines, sewer, drains and underground electric wires or cables passing through the plot(b)Correct plan and sections of every floor of the building intended to be arrested which shall be drawn to a scale intended to be arrested which shall be drawn to a scale of not less than one-eighth to an inch and shall show-(i)plan of the ground floor and other floors in the proposed building and typical sections;(ii)plan of out house, kitchen, cow shed, garages, latrines, urinals etc.;(iii)means of access to the building and their various floors;(iv)mention of ventilation in each room;(v)the open spaces or yards inside for surrounding the buildings and(vi)in detail, the method of disposal sewerage.(c)A specification of such description of work proposed to be executed and of the materials to be employed. Such specification shall include a description of the proposed method of drainage of the building intended to be erected and of the sanitary fittings to be used and also of the means of water-supply and shall if required by the Executive Officer, be supplemented by detailed calculation showing the sufficiency of the strength of any part of such building. The specification shall also include the colour scheme that is to be used on the outer walls.
