(b)Correct plan and sections of every floor of the building intended to be arrested which shall be drawn to a scale intended to be arrested which shall be drawn to a scale of not less than one-eighth to an inch and shall show-(i)plan of the ground floor and other floors in the proposed building and typical sections;(ii)plan of out house, kitchen, cow shed, garages, latrines, urinals etc.;(iii)means of access to the building and their various floors;(iv)mention of ventilation in each room;(v)the open spaces or yards inside for surrounding the buildings and(vi)in detail, the method of disposal sewerage.
