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Bombay Presidency - Section

Section 23 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

23.

A statement showing marks obtained by a candidate in all the subjects in any one examination shall be supplied to him on payment of a fee of Rs. 5.