Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(l) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980 (l)"Unit" means the filling in a bag or a container as fixed by the Board for various items of agricultural produce under Rule 27(1) of the Rules.
