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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(5) in The Bangalore Metro Railway (General) Rules, 2011

(5)If a train can not be moved as a result of tripping of traction power or failure of third rail system, the Train Operator shall consult the Traffic Controller and Traction Power Controller, who after ensuring that it is not possible to restore traction power shall arrange to cut off traction power in the affected section and take any further measures for safety of passengers, then action in accordance with sub-rule (4), shall be taken to evacuate the passengers from the stalled train.