Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Karnataka - Subsection Section 42(ii) in Karnataka Tax on Entry of Goods Act, 1979 (ii)bolts, nuts and rivets, screws of base metal or alloy thereof including bolt ends, screw studding, self tapped screw, screw hooks, screw rings, wire nails, measuring tapes and scales.
