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State of Karnataka - Section

Section 42 in Karnataka Tax on Entry of Goods Act, 1979

42. Hardware, that is to say :-

(i)fittings of doors, windows and furniture (made of base metal and alloy thereof).
(ii)bolts, nuts and rivets, screws of base metal or alloy thereof including bolt ends, screw studding, self tapped screw, screw hooks, screw rings, wire nails, measuring tapes and scales.
(iii)Metallic barbed wire, metallic wire, metallic wire mesh and metallic wire nettings.