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State of Odisha - Section

Section 9 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

9. Apportionment of donations.

(1)Ten per cent of the amount collected by way of donations to the State Councillor shall be retained by the Caretaker as Contingent Advance for meeting the cost of toilet soaps and detergents and cleaning of linen etc.
(2)The rest of the amount shall be credited to the Bank account of the State Council within forty-eight hours of the realisation of the donations.