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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(1)Ten per cent of the amount collected by way of donations to the State Councillor shall be retained by the Caretaker as Contingent Advance for meeting the cost of toilet soaps and detergents and cleaning of linen etc.