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State of Madhya Pradesh - Section

Section 90 in The M.P. Reorganisation Act, 2000

90. Kawardha-Dasrangpur and Bodla RICs and Kawardha Town and P.Cs. 28, 29, 34 and 35 in Kawardha RIC in Kawardha tehsil and the forest villages in the area."

The Third Schedule(See Section 19)Amendment of the Constitution (Scheduled Castes) Order, 1950In the Constitution (Scheduled Castes) Orders, 1950 -
(a)in paragraph 2, for the figures "XXII", the figures "XXIII" shall be substituted;
(b)in the Schedule, after Part XXII, the following shall be inserted, namely :-
"Part XXIII Chhattisgarh